Bombay High Court
Wynk Ltd. And Another vs Tips Industries Ltd on 7 September, 2022
Bench: G.S. Patel, Gauri Godse
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL NO. 424 OF 2019
In
NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS 72 OF 2019
Wynk Ltd. And Another ....PETITIONER
V/S
Tips Industries Ltd. ....RESPONDENT
WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS NO.
959 OF 2019 In Commercial Appeal 424 OF 2019 Wynk Ltd. And Another ....PETITIONER V/S Tips Industries Ltd. ....RESPONDENT WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS NO.
959 OF 2019 In Commercial Appeal 424 OF 2019 Wynk Ltd. And Another ....PETITIONER V/S Tips Industries Ltd. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 8243 OF 2020 In Commercial Appeal 424 OF 2019 Page 1/2 ::: Uploaded on - 07/09/2022 ::: Downloaded on - 08/09/2022 16:57:51 ::: Tips Industries Ltd. ....PETITIONER V/S Wynk Ltd. And Another ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 1996 OF 2021 In Commercial Appeal 424 OF 2019 Wynk Ltd. ....PETITIONER V/S Bharati Airtel Ltd And Another ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 7th September, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time.
Stand over to 15-09-2022 @ 2.30pm for hearing; subject to overnight part heard Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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