Bombay High Court
M/S Kwality Catering Services Thr Its ... vs Jitender Kumar Jain, Liquidator Of Aaj ... on 26 February, 2024
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
Board Sr.No.:-28
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 10244 OF 2023
Jitender Kumar Jain, Liquidator Of Aaj Ka ....PETITIONER
Anand Papers Ltd.
V/S
Union Of India Thru The Ministry Of Corporate
....RESPONDENT
Affairs And Ors WITH INTERIM APPLICATION NO. 14368 OF 2023 In Writ Petition 10244 OF 2023 Jitender Kumar Jain, Liquidator Of Aaj Ka ....PETITIONER Anand Papers Ltd.
V/S Union Of India Through The Ministry Of ....RESPONDENT Corporate Affairs And Ors WITH INTERIM APPLICATION NO. 15868 OF 2023 In Writ Petition 10244 OF 2023 M/s Kwality Catering Services Thr Its ....PETITIONER Authorised Signatory V/S Jitender Kumar Jain, Liquidator Of Aaj Ka ....RESPONDENT Anand Papers Ltd. And Ors Page 1/3 ::: Uploaded on - 27/02/2024 ::: Downloaded on - 28/02/2024 05:05:14 ::: WITH INTERIM APPLICATION NO. 15867 OF 2023 In Writ Petition 10244 OF 2023 Aaj Ka Anand Publications Llp Licensee In The....PETITIONER Premises V/S Jitender Kumar Jain, Liquidator Of Aaj Ka ....RESPONDENT Anand Papers Ltd.
WITH INTERIM APPLICATION NO. 16421 OF 2023 In Writ Petition 10244 OF 2023 State Bank Of India ....PETITIONER V/S Jitendra Kumar Jain ....RESPONDENT WITH INTERIM APPLICATION NO. 15869 OF 2023 In Writ Petition 10244 OF 2023 Mrs. Ritu Anand Agarwal And Ors ....PETITIONER V/S Jitender Kumar Jain , Liquidator Of Aaj Ka ....RESPONDENT Anand And Ors CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & Page 2/3 ::: Uploaded on - 27/02/2024 ::: Downloaded on - 28/02/2024 05:05:14 ::: HON'BLE SHRI JUSTICE SOMASEKHAR SUNDARESAN, JJ DATE : 26th February, 2024 P.C. :
Due to paucity of time, stand over to 04/03/2024. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 27/02/2024 ::: Downloaded on - 28/02/2024 05:05:14 :::