Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Information Commission

Mr.Gajanand Gupt vs Ministry Of Defence on 9 July, 2013

               CENTRAL INFORMATION COMMISSION
                Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066


                               File No. CIC/LS/A/2013/001029

   Appellant                         :      Gajanand Gupt
   Respondent             :          DRDO
   Date of hearing         :         9.7.2013
   Date of decision        :         9.7.2013

   FACTS

Heard today dated 9.7.2013. Appellant not present. DRDO is represented by Shri Deepak Mishra, Scientist 'F'.

2. In the RTI application dated 3.2.2013, the appellant had mentioned that the shoulder badge 'NCC' is in English and that it should be in Hindi. Shri Mishra submits that the RTI application should have been addressed to the CPIO of Rajbhasha Vibhag of the Ministry of Home Affairs and not to the DRDO.

3. I agree. The CPIO is advised to transfer the RTI application to Rajbhasha Vibhag, Ministry of Home Affairs, New Delhi for action as deemed fit.

4. The matter is closed at the Commission's end.

Sd/-

(M.L. Sharma) Central Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.

(K L Das) Dy. Registrar Address of parties

1. The CPIO DRDO, RTI Cell, 314-A, B-Block, DRDO Bhawan, Rajaji Marg, New Delhi - 110105

2. Shri Gajanand Gupt Plot No. 39/1, Binova Nagar, Ibrahimpattnam, Rangareddy, Andhra Pradesh - 501506