Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 28] [Entire Act] State of Maharashtra - Subsection Section 28(1) in The Maharashtra Prohibition Act (1)The State Government may, by general or special order, authorise a Collector or any other officer to grant passes for the import, export or transport, of any intoxicant or hemp.
