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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(a) in Extradition Treaty between the Government of the Republic of India and the Government of the Republic of the Philippines

(a)as accurate a description as possible of the person sought, together with any other information which would help to establish his identity, nationality and residence;