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[Cites 0, Cited by 0] [Section 50(8)] [Section 50] [Entire Act]

NCT Delhi - Subsection

Section 50(8)(b) in The Delhi Metro Airport Express Line, General Rules, 2010

(b)the Traffic Controller shall intimate the station controllers of adjoining stations for assisting in the evacuation, who shall depute competent metro staff and security personnel at the safe evacuation point to assist the evacuation;