Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Telangana - Subsection Section 5(1)(b) in Telangana Minor Forest Produce (Regulation of Trade) Act, 1971 (b)an officer of the Government authorised in writing by them in that behalf (hereafter in this Act referred to as the 'authorised officer'), or