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[Cites 0, Cited by 0] [Section 227] [Entire Act]

State of Uttar Pradesh - Subsection

Section 227(8) in The U.P. Land Revenue Act, 1901

(8)to decide disputes and to pass orders, under [Sections 40, 41 and 43] [Substituted by U.P. Act No. 20 of 1954.];