Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(e) in The Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963 (e)ceases to be principal of the institution, or member of the Board or ceases to be a registered practitioner, or
