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Patna High Court - Orders

Jitendra Chakma vs The Union Of India, Ndps on 21 June, 2023

Author: Prabhat Kumar Singh

Bench: Prabhat Kumar Singh

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                              CRIMINAL MISCELLANEOUS No.21708 of 2023
                        Arising Out of PS. Case No.-16 Year-2017 Thana- D.R.I District- Muzaffarpur
                 ======================================================
                 JITENDRA CHAKMA

                                                                                      ... ... Petitioner/s
                                                         Versus
                 The Union of India, NDPS

                                                        ... ... Opposite Party/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s     :         Mr.Mazharul Hassan
                 For the Opposite Party/s :         Mr.Dr. Krishna Nandan Singh (ASG)
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
                                       ORAL ORDER

3   21-06-2023

Report as called for vide order dated 26/04/2023 about the stage of the case has not been received till date.

Let reminder be sent to the court concerned for sending the desired report to this court forthwith.

List this case under the same heading on 19.07.2023.

(Prabhat Kumar Singh, J) BKS/-

U       T