Patna High Court - Orders
Jitendra Chakma vs The Union Of India, Ndps on 21 June, 2023
Author: Prabhat Kumar Singh
Bench: Prabhat Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.21708 of 2023
Arising Out of PS. Case No.-16 Year-2017 Thana- D.R.I District- Muzaffarpur
======================================================
JITENDRA CHAKMA
... ... Petitioner/s
Versus
The Union of India, NDPS
... ... Opposite Party/s
======================================================
Appearance :
For the Petitioner/s : Mr.Mazharul Hassan
For the Opposite Party/s : Mr.Dr. Krishna Nandan Singh (ASG)
======================================================
CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
ORAL ORDER
3 21-06-2023Report as called for vide order dated 26/04/2023 about the stage of the case has not been received till date.
Let reminder be sent to the court concerned for sending the desired report to this court forthwith.
List this case under the same heading on 19.07.2023.
(Prabhat Kumar Singh, J) BKS/-
U T