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State of Tamilnadu - Section

Section 12 in Tamil Nadu Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff for Transmission/Distribution of Electricity Under MYT Framework) Regulations, 2009

12. Transmission capacity.

- The STU / Transmission licensee shall furnish, along with tariff application, the capacity allotted to all long term customers on the base year and estimates for the allotted capacity for each year of the control period. The STU/Transmission licensee shall also furnish the estimates for the available capacity for each year of the control period with reference to planned generation capacity additions.