Gauhati High Court
Union Of India vs M/S Tenzing Construction on 15 March, 2021
Author: Kalyan Rai Surana
Bench: Kalyan Rai Surana
Page No.# 1/2
GAHC010008272019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Arb.A./5/2019
UNION OF INDIA
REPRESENTED BY THE CHIEF ENGINEER PROJECT VARTAK, BORDER
ROAD ORGANISATION, C/O 99 APO
DIST SONITPUR, ASSAM 784001
VERSUS
M/S TENZING CONSTRUCTION
MAIN MARKET, DIRANG, WEST KAMENG, ARUNACHAL PRADESH 790101
Advocate for the Petitioner : MR. S C KEYAL
Advocate for the Respondent : MR. D WANGDI
Page No.# 2/2
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
15.03.2021 Due to paucity of time, the matter could not be taken up today. List this matter on 24.03.2021.
JUDGE Comparing Assistant