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Gauhati High Court

Union Of India vs M/S Tenzing Construction on 15 March, 2021

Author: Kalyan Rai Surana

Bench: Kalyan Rai Surana

                                                                Page No.# 1/2

GAHC010008272019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : Arb.A./5/2019

            UNION OF INDIA
            REPRESENTED BY THE CHIEF ENGINEER PROJECT VARTAK, BORDER
            ROAD ORGANISATION, C/O 99 APO
            DIST SONITPUR, ASSAM 784001



            VERSUS

            M/S TENZING CONSTRUCTION
            MAIN MARKET, DIRANG, WEST KAMENG, ARUNACHAL PRADESH 790101



Advocate for the Petitioner   : MR. S C KEYAL

Advocate for the Respondent : MR. D WANGDI
                                                                             Page No.# 2/2

                                         BEFORE
                  HONOURABLE MR. JUSTICE KALYAN RAI SURANA
                                         ORDER

15.03.2021 Due to paucity of time, the matter could not be taken up today. List this matter on 24.03.2021.

JUDGE Comparing Assistant