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[Cites 0, Cited by 0] [Section 9D(15)] [Section 9D] [Entire Act]

State of Tamilnadu - Subsection

Section 9D(15)(e) in Tamil Nadu Town and Country Planning Act, 1971

(e)in section 44, in sub-sections (1) and (3), for the expression "for the promotion and execution of works in the new town development plan made under this Act: in both the places where it occurs, the expression "for the discharge of functions assigned to it under this Act" shall be substituted.