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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(1) in Bihar Framing of Articles of Charge against government servants Regulations, 2017

(1)The Bihar Framing of Articles of Charge against Government Servants Regulations, 2011, notified vide notification no. 322 dated 31.01.2011, is hereby repealed.