Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act] Union of India - Subsection Section 2(4)(xxii) in The Narcotic Drugs And Psychotropic Substances Act, 1985 (xxii)"production" means the separation of opium, poppy straw, coca leaves or cannabis from the plants from which they are obtained: