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[Cites 0, Cited by 0] [Section 59(ii)] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(ii)(A) in The Telecommunications Act, 2023

(A)for the words and figures “Indian Telegraph Act, 1885 (13 of 1885)”, the words, figures and brackets “Telecommunications Act, 2023 or the Cable Television Networks (Regulation) Act, 1995 (7 of 1995)” shall be substituted;