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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(b) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(b)In the event of subscriber resumes supply of milk to the society within 180 days from the date of stoppage of milk supply, the subscription gets renewed;