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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Uttarakhand - Subsection

Section 73(1)(c) in The Uttarakhand Police Act, 2007

(c)the number and type of cases, including those referred to in (b) above, in which advice or direction was issued by it to the police for further act ion;