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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(6) in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990

(6)The Corporation may appoint such committees as may be necessary for the efficient performance, exercise and discharge of its functions, powers and duties:Provided that all or a majority of the Members of each committee shall be Members and a Member of any such committee who is not a Member shall have only the right to attend meetings of the committee and take part in the proceedings thereof, but shall not have the right to vote.