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State of Himachal Pradesh - Section

Section 60 in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

60. Fees payable to State Load Despatch Centre.

- The fees payable to the State Load Despatch Centre by the generating companies and the licensees engaged in intra-State transmission of electricity under section 32(3) of the Act shall be as specified by the Commission.