Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act] State of Rajasthan - Subsection Section 52(2)(h) in The Rajasthan Soil and Water Conservation Act, 1964 (h)the appointment and functions of District Soil Conservation Officers and allocation of business to District Soil Conservation Officers in the same district;