Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 9 in Punjab Open Air Jails Rules, 1978

9. Documents which shall accompany the eligible prisoner.

- The following documents shall accompany the eligible prisoner at the time of his transfer to the Concentration Jail :-
(i)Medical Certificate of fitness for working in the Open Air Jail;
(ii)Case history :
(iii)Recommendations of the Superintendent Jail that the prisoner has done good work at the Jail; and
(iv)Roll of the prisoner.