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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(xxviii) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(xxviii)to create academic, technical, administrative, ministerial and other posts prescribing qualifications by the Statutes and to make appointments thereto;