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[Cites 0, Cited by 0] [Section 40(4)] [Section 40] [Entire Act]

State of Karnataka - Subsection

Section 40(4)(c) in Visvesvaraya Technological University Act, 1994

(c)record its opinion after consulting the Academic Senate, on the question whether the application should be granted or refused either in whole or in part, stating the result of any inquiry under clauses (a) and (b).