Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 110(8)] [Section 110] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 110(8)(e) in The Jammu and Kashmir Goods and Services Tax Act, 2017

(e)has so abused his position as to render his continuance in office prejudicial to the public interest: