Section 25 in Bihar Legal Metrology (Enforcement), Rules, 2014
25. Penalty for contravention of rules.
- Whoever contravenes any provision of these rules, for the contravention of which no punishment has been separately provided in the Act, shall be punished with fine, which may extend to five thousand rupees. Whenever rules are in conflict with the provisions of the Act, the Act will prevail the rules.
