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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in The Rajasthan Land Revenue (Allotment and Conversion of Lands for the Construction of Seed Godowns) Rules, 1965

(2)No land which is situated within the Municipal limits of a town or a city having a population of more than 50,000 shall be allotted of converted under these rules without the prior approval of the State Government.]