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[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(8)(b) in The Apprentices Act, 1961

(b)Recurring costs (including the cost of stipends) if any, incurred by an employer in connection with practical training including basic training, imparted to trade apprentices referred to in clauses (a) and (aa) of section 6 shall, in every case, be borne by the employer;