Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(2) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011 (2)The Gram Panchayat Secretary shall remain present in the panchayat office regularly during the office hour and work under the directions of Mukhiya.
