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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Uttarakhand - Subsection

Section 86(1)(b) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(b)seize any account-books, registers or other documents for reasons to be recorded in writing and prepare an inventory of such account-books, registers and other documents;