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Himachal Pradesh High Court

Deepak Gupta vs . State Of H.P. & Others on 11 March, 2022

Bench: Sabina, Satyen Vaidya

Deepak Gupta vs. State of H.P. & others .

CWP No. 856 of 2018 11.3.2022 Present: Ms. Meera Devi, Advocate, for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General, for the respondents.

Learned counsel for the petitioner seeks r to more time to file counter affidavit.

List again after one week.

(Sabina) Judge (Satyen Vaidya) Judge 11th March, 2022 (kck) ::: Downloaded on - 11/03/2022 20:13:59 :::CIS