Himachal Pradesh High Court
Deepak Gupta vs . State Of H.P. & Others on 11 March, 2022
Bench: Sabina, Satyen Vaidya
Deepak Gupta vs. State of H.P. & others .
CWP No. 856 of 2018 11.3.2022 Present: Ms. Meera Devi, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents.
Learned counsel for the petitioner seeks r to more time to file counter affidavit.
List again after one week.
(Sabina) Judge (Satyen Vaidya) Judge 11th March, 2022 (kck) ::: Downloaded on - 11/03/2022 20:13:59 :::CIS