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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(a) in The Kerala Prisons and Correctional Services (Management) Act, 2010

(a)the number of prisoners in any prison is greater than that can conveniently or safely be kept therein and it is not convenient to transfer he excess number to some other prison; or