Section 15 in The Techno India University, West Bengal, Act, 2012.
15. Powers of Academic Council.
- Subject to the provisions of this Act, and the regulations made thereunder, the Academic Council of the University shall have the following powers, namely:-(i)to exercise control and general regulation over the academic policies of the University and be responsible for the maintenance and improvement of standards of instruction, education and evaluation in the University;(ii)to consider matters of general academic interest either on its own initiative or on a reference from the Faculty of the University or the Board or the State Government and to take appropriate action thereon;(iii)to recommend to the Board such regulations as are consistent with this Act regarding the academic functioning of the University including discipline of students;(iv)to exercise such other powers and perform such other duties as may be conferred or imposed upon it by the regulations.
