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State of Gujarat - Section

Section 374 in Gujarat High Court Rules, 1993

374. Costs of printing and translations to be included in bill of costs.

- (i) The costs of printing shall be allowed in Bill of Costs of the petitioner on the production of the Bill and receipt of the charges from the Press. Provided the costs to be allowed shall not be in any case exceed the amount computed at the rate of Rs. 10/-per page of the printed paper-book.
(ii)The costs of translations shall be allowed in the Bill of Costs.