Madhya Pradesh High Court
Smt. Vijay Laxmi Sahu vs Omprakash Sahu on 25 October, 2016
CRR-1721-2015
(SMT. VIJAY LAXMI SAHU Vs OMPRAKASH SAHU)
25-10-2016
Ms. Kamlesh Tamrakar, counsel for applicants is directed to supply copy of the memo of revision to Shri Pradeep Singh Chouhan, Advocate appearing for Om Prakash Sahu applicant in Cr. Revision No.1341/2015. After exchange of pleadings, both the matter be listing for analogous hearing in the week commencing from 21.11.2016.
(S.K. SETH) JUDGE ashish