Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 1, Cited by 667] [Constitution] Constitution Article Article 36 in Constitution of India 36. Definition In this Part, unless the context otherwise requires, "the State" has the same meaning as in Part III.
