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Custom, Excise & Service Tax Tribunal

Sai Marine Exports P Ltd vs Chennai -Port Export on 7 January, 2025

     CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
                          CHENNAI

                         REGIONAL BENCH - COURT No. III


                         Customs Appeal No. 42213 of 2013
                                              with
            Customs Miscellaneous Application No. 40368 of 2023
(Arising out of Order-in-Appeal C.Cus.No. 1019 / 2013 dated 22.07.2013 passed by
Commissioner of Customs (Appeals), Custom House, No. 60, Rajaji Salai, Chennai - 600 001)



M/s. Sai Marine Exports Pvt. Ltd.                                          ...Appellant
D. No. 15-1-37/4G,
Jayaprada Apartments, Nowroji Road,
Maharanipeta, Visakhapatnam,
Andra Pradesh - 530 017.

                                        Versus

Commissioner of Customs                                                  ...Respondent
Chennai Export Commissionerate,
No. 60, Rajaji Salai,
Custom House,
Chennai - 600 001.

APPEARANCE:

For the Appellant : Shri R. Asokan, Advocate
For the Respondent : Shri Anoop Singh, Authorised Representative

CORAM:
HON'BLE MR. P. DINESHA, MEMBER (JUDICIAL)
HON'BLE MR. VASA SESHAGIRI RAO, MEMBER (TECHNICAL)

                                                     DATE OF HEARING : 22.10.2024
                                                     DATE OF DECISION: 07.01.2025

                                       ORDER

The appeal is allowed. For order, see order of date in Customs Appeal No. 42210 of 2013.

(VASA SESHAGIRI RAO) (P. DINESHA) MEMBER (TECHNICAL) MEMBER (JUDICIAL) MK