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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(2)(b) in The Bihar Evacuee Property (Management) Act 1953

(b)where not all the beneficiaries are evacuees, the rights and interest of such of the beneficiaries as are evacuees shall alone vest in the Committee.