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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(x) in The Juvenile Justice (Care and Protection of Children) Act, 2015

(x)Principle of equality and non-discrimination. - There shall be no discrimination against a child on any grounds including sex, caste, ethnicity, place of birth, disability and equality of access, opportunity and treatment shall be provided to every child.