Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Haryana - Subsection Section 90(6) in The Displaced Persons (Compensation and Rehabilitation) Rules, 1955 (6)The Officer conducting the auction may, in his discretion, withhold sale of any property without assigning any reasons therefor.
