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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(38) in The Defence of India Act, 1962

(38)prohibiting or regulating the possession, use or disposal of—
(a)explosives, inflammable substances, corrosive and other dangerous substances or articles, arms and ammunitions of war;
(b)vessels;
(c)wireless telegraphic apparatus;
(d)aircraft; and
(e)photographic and signalling apparatus and any means of recording information;