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State of Tamilnadu - Section

Section 10 in Tamil Nadu Tamil Learning Act, 2006

10. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the Government may, by order publish in the Tamil Nadu Government Gazette, make such provisions, as appears to it to be necessary or expedient for removing the difficulty:Provided that no order shall be made after the expiry of a period of two years from the date of commencement of this Act.