Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Punjab - Section Section 10 in Punjab Regional and Town Planning and Development Act, 1995 10. Headquarters of the Board. - The Board shall have its headquarters at such place as may be notified by the State Government from time to time.
