Section 37(4)(b) in The Inter-State Migrant Workmen (Regulation Of Employment And Conditions Of Service) Central Rules, 1980

[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

(b)For establishments in which the number of migrant workmen exceed fifty each first-aid box shall contain the following equipment:-

(i)12 small sterilized dressings;

(ii)6 medium size sterilized dressings;

(iii)6 large size sterilized dressings;

(iv)6 large sterilized burn dressings;

(v)6 (15 gms.) packets sterilized cotton wool;

(vi)1 (80 ml.) bottle containing a two per cent alcoholic solution of iodine;

(vii)1 (60 ml.) bottle containing salvolatile having the dose and mode of administration indicated on the label;

(viii)1 roll of adhesive plaster;

(ix)1 snake-bite lancet;

(x)1 (30 gms.) bottle of potassium permanganate crystals;

(xi)1 pair scissors;

(xii)1 copy of the first-aid leaflet issued by the Director-General, Factory Advice Service and Labour Institute, Government of India;

(xiii)A bottle containing 100 tablets (each of 5 grains) of aspirin;

(xiv)Ointment for burns; and

(xv)A bottle of a suitable surgical antiseptic solution.

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