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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(i) in The Rajasthan Colonisation (Temporary Cultivation Leases) Conditions, 1955

(i)"Irrigation Officer" means such officer of the Irrigation Department as may be duly authorised to deal with any matter mentioned in the terms or conditions of a lease;