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State of Maharashtra - Section

Section 63 in The Konkan Irrigation Development Corporation Act, 1997

63. Delegation of Power of Corporation.

The Corporation may, through the Managing Director of the Corporation, with the previous approval of the State Government, delegate any of its powers under this Act to any officer of the State Government or to any of its officers and to permit them to re-delegate specific powers to their subordinates, by general or special order in this behalf.