Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Dr.Amit Malviya vs The State Of Madhya Pradesh on 21 February, 2025

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 WP-4108-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 4108 of 2025 (DR.AMIT MALVIYA Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 21-02-2025 The Advocates are abstaining from Court work today on the call of Bar Association.

Adjourned.

I.R. (if any) to continue till next date.

(SANJAY DWIVEDI) JUDGE PK Signature Not Verified Signed by: PARITOSH KUMAR Signing time: 21-02-2025 17:28:55