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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(12) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(12)"Electronic trading" means trading of notified agricultural produce including livestock in which registration, auctioning, billing, booking contracting, negotiating, information exchanging, record keeping and other connected activities are done electronically on computer network/ internet; t