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[Cites 0, Cited by 0] [Section 4(8)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(8)(b) in The M.P. State Aid to Industries Rules, 1959

(b)No business except as stated in the agenda shall be transacted at any meeting except with the permission of the Chairman or the members presiding over the meeting of the Committee, as the ease may be.