Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(v) in The Water (Prevention And Control Of Pollution) Cess Rules, 1978 (v)call for and inspect records relating to the use and consumption of materials and water, and those relating to production, in the plant of the consumer;
